Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act] State of Himachal Pradesh - Subsection Section 28(1)(k) in Maharaja Agrasen University (Establishment and Regulation) Act, 2012 (k)all other matters which by this Act or statutes made thereunder are required to be provided by the ordinances.