Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 9 in The Haryana Lokpal (Conditions of Service) Rules, 1999 9. Pension. - [Section 6]. - Lokpal shall be entitled to a pension for life at the rate of Rs. 1,500 per mensem for each completed year of service as Lokpal.
