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Jammu & Kashmir High Court - Srinagar Bench

Azan Khurshid vs Union Territory Of J And K And Anr on 5 October, 2024

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                S. No. 5
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                                  HCP 178/2024.


AZAN KHURSHID                                      ...Petitioner/Appellant(s)

Through: Mr. Muzaffar Hamid Bhat, Advocate.
                                         Vs.
UNION TERRITORY OF J AND K AND ANR.                          ...Respondent(s)

Through: Ms. Rekha Wagnoo, GA.
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                      ORDER

05.10.2024 Counter has been filed and copy furnished to counsel for the petitioner who does not want to file any rejoinder.

List for final hearing on 18.10.2024. Detention record be kept available by the respondents on next date.

(JAVED IQBAL WANI) JUDGE SRINAGAR 05.10.2024 Ishaq