Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act] State of Maharashtra - Subsection Section 81(1)(e) in The Maharashtra Universities Act, 1994 (e)that the financial resources of the college or institution shall be such as to make due provisions for its continued maintenance and working;