Section 16(1) in Tamil Nadu Transparency In Tenders Rules, 2000
(1)The Tender Inviting Authority shall make available the tender documents [from the date of publication of the Notice Inviting Tenders] [Substituted. [TNGGE No.345 / 11-12-2012 (No.SRO.A-36(a)/2012) - G.O.Ms.No.425 / 11th December, 2012].].
