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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(1)(c) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(c)"Board" means the Selection Board constituted under the Assam Education Department Selection Rules, 1981 (hereinafter called the State Level Selection Board, or the District Level Selection Board constituted under Rule 7(2)(a) as the case may be.