Allahabad High Court
Tariq Ayyub vs State Of U.P. & Others on 14 July, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 3 Case :- WRIT - A No. - 30642 of 2010 Petitioner :- Tariq Ayyub Respondent :- State Of U.P. & Others Petitioner Counsel :- Prabhat Kumar,V. K. Singh Respondent Counsel :- C. S. C.,Gautam Baghel,Siddharth Khare Hon'ble Sanjay Misra,J.
It is stated by learned counsel for the respondent that he has filed counter affidavit on 09.07.2010 in the office. The same is not available on record.
Office is required to trace the same and place it on record.
Learned counsel for the petitioner may file rejoinder affidavit within two weeks.
Order Date :- 14.7.2010 pks