Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act] State of Bihar - Subsection Section 24(4)(c) in Bihar Cinemas (Regulation) Rules, 1974 (c)if the supply is generated at a source situated upon the licensed premises, it shall be fed through independent main fuses.