Supreme Court - Daily Orders
The Development Commissioner Mepz ... vs M/S Hospira Health Care India Pvt Ltd on 9 October, 2018
ITEM NO.27 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURYA PRATAP SINGH
Civil Appeal No(s). 19428-19429/2017
THE DEVELOPMENT COMMISSIONER MEPZ SPECIAL ECONOMIC ZONE AND HEOUS &
ORS. Appellant(s)
VERSUS
M/S HOSPIRA HEALTH CARE INDIA PVT LTD Respondent(s)
WITH
C.A. No. 1322-1334/2018 (IV-A)
SLP(C) No. 12241-12242/2018 (XI)
C.A. No. 5656-5664/2018 (IV-A)
C.A. No. 5651-5655/2018 (IV-A)
Date : 09-10-2018 These appeals were called on for hearing today.
For Appellant(s)
Mr. Harish Kr. Khinchi, Adv.
Mrs. Anil Katiyar, AOR
Mr. Vibhu Shanker Mishra, Adv.
Mr. G.S. Makker, AOR
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
M/S. Khaitan & Co., AOR
Mr. Rijoy Bhaumik, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Udit Jain, Adv.
Mr. M. P. Devanath, AOR
Mr. Mohit Kumar Gupta, Adv.
Mr. B. Krishna Prasad, AOR
Mr. Punit Dutt Tyagi, AOR
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by VINOD KUMAR TIWARI Date: 2018.10.11 12:16:20 IST C.A. No. 19428-19429/2017 Reason: Complete category matter.
Item No.27 -2-C.A. No. 1322-1334/2018 Respondent No.1 is duly represented. The Ld. Counsel for respondent No.1 seeks time to file counter affidavit. Four weeks' time is granted for filing counter affidavit. Service is complete on respondent Nos.2 to 5 but none has entered appearance.
C.A. No. 5656-5664/2018 Respondent No.1 is duly represented. Service is complete on respondent Nos.2 to 6 but none has entered appearance.
C.A. No. 5651-5655/2018 Respondent Nos.1, 2 and 5 are duly represented. The Ld. Counsel for respondent No.2 seeks time to file counter affidavit. Be filed within four weeks. Service is complete on respondent Nos.3 and 4 but none has entered appearance.
Statement of case has not been filed by any of the parties. Stipulated time has already expired. SLP(C) No. 12241-12242/2018 Respondent No.1 has not filed counter affidavit, despite last opportunity having been granted. Further opportunity is declined.
Last opportunity is granted to respondent No.2 for filing counter affidavit within four weeks. Item No.27 -3- Service is complete on respondent Nos.3 and 4 but none has entered appearance.
List again on 27.11.2018.
SURYA PRATAP SINGH Registrar