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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(v) in The Rajasthan Municipal Service Rules, 1963

(v)[ The seniority inter-se of the persons selected from different categories on the basis of seniority-cum-merit or merit, as the case may be, shall be determined on the basis of their continuous length of service on the equivalent posts. [Added by Notification No. F. 10(1) LSG/56 dated 10-12-1976, Published in Rajasthan Gazette, Part IV-C dated 23-12-1976, page 553]