Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144] [Entire Act] State of Telangana - Subsection Section 144(16) in Telangana Land Revenue Act, 1317 F. (16)[ All sums in respects of which provision has been made in this Act or in any other Act that they be recovered as arrears of land revenue] [Amended by Act No.III of 1355 F.].
