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State of Chattisgarh - Section

Section 15 in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers and Establishment of Forum and Electricity Ombudsman) Regulations, 2004

15.

The Forum shall consist of three members to be appointed by the distribution licensee, with the following composition -
(a)A serving officer not below the rank of Superintending Engineer or a retired person who possesses degree in Electrical Engineering and has at least 20 years experience in the distribution of electricity having served as Superintending Engineer or on a higher post.
(b)A serving officer not below the rank of Joint Director, Finance/Accounts or a retired person who possesses a degree in Finance and Accounts and has at least 10 years experience in the electricity sector having served on an appointment not below the rank of Joint Director, Finance/Accounts.
(c)A representative of consumers preferably an office bearer of a consumer society recognized by the Commission.
The senior most member of the forum shall act as its Chairman.