Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(iii) in The Delhi Sikh Gurdwaras Act, 1971

(iii)one member, being the nominee of the Shromani Gurdwara Parbandhak Committee, Amritsar;