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[Cites 0, Cited by 0] [Section 172] [Entire Act]

Union of India - Subsection

Section 172(1) in The Merchant Shipping Act, 1958

(1)The owner of every ship of over five hundred tons gross shall supply or cause to be supplied to every seaman for his personal use, bedding, towels, mess utensils and other articles according to such scale as may be [prescribed]; and different scales may be prescribed in respect of different classes of ships.