Madras High Court
K.Ramesh vs The Chief Officer on 3 March, 2020
Author: N.Anand Venkatesh
Bench: N.Anand Venkatesh
W.P.No.12557 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 03.03.2020
CORAM
THE HON'BLE MR.JUSTICE N.ANAND VENKATESH
W.P.No.12557 of 2019
and W.M.P.Nos.12817, 26890 & 12819 of 2019
K.Ramesh .. Petitioner
Vs.
1.The Chief Officer,
The Parents and Senior Citizen Maintenance
Cum Welfare Tribunal-cum-Revenue Divisional Officer,
Tiruvannamalai District.
2.The District Collector,
Collectorate Office,
Vengikkal,
Tiruvannamalai-606 604.
3.The Sub-Registrar,
Chengam Sub-Registrar Office,
Tiruvannamalai District.
4.The Village Administrative Officer,
Village Administrative Office,
Kolathur, Kilpennathur,
Avalurpet Road,
Tiruvannamalai-606 755.
5.The Inspector of Police,
Pachal Police Station,
Tiruvannamalai-606 704.
6.Bakkiyammal
7.C.Krishnan
1/4
http://www.judis.nic.in
W.P.No.12557 of 2019
8.Murugesan
9.Arumugam
10.Kandhamalli .. Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India praying
to issue a Writ of Certiorari, to call for the records from the office of the first
respondent and quash the impugned order passed by the first respondent herein
dated 24.12.2018 vide case No.3/2018.
For Petitioner : Mr.N.Kumar Rajan
For Respondents : Mr.P.Sakthivel
Additional Government Pleader(for R1 to R5)
: Mr.M.Mariappan (for R6, R8 to R10)
: Mr.V.Stalin (for R7)
ORDER
This Writ Petition has been filed challenging the order passed by the first respondent on 24.12.2018.
2. The petitioner had parallely filed an appeal against the said order and the appeal was allowed by an order dated 26.12.2019.
3. In view of the above development, nothing survives in this Writ Petition 2/4 http://www.judis.nic.in W.P.No.12557 of 2019 and accordingly, the same is closed. No costs. Consequently, connected miscellaneous petitions are closed.
03.03.2020 Index : Yes/No Internet : Yes/No Speaking order/Non-speaking order mpa To
1.The Chief Officer, The Parents and Senior Citizen Maintenance Cum Welfare Tribunal-cum-Revenue Divisional Officer, Tiruvannamalai District.
2.The District Collector, Collectorate Office, Vengikkal, Tiruvannamalai-606 604.
3.The Sub-Registrar, Chengam Sub-Registrar Office, Tiruvannamalai District.
4.The Village Administrative Officer, Village Administrative Office, Kolathur, Kilpennathur, Avalurpet Road, Tiruvannamalai-606 755.
N.ANAND VENKATESH.J, 3/4 http://www.judis.nic.in W.P.No.12557 of 2019 mpa
5.The Inspector of Police, Pachal Police Station, Tiruvannamalai-606 704.
W.P.No.12557 of 2019and W.M.P.Nos.12817, 26890 & 12819 of 2019 03.03.2020 4/4 http://www.judis.nic.in