Section 3(4) in Indraprastha Institute of Information Technology Delhi Act, 2007
(4)The Government shall provide to the Institute an appropriate piece of land free of cost. It shall extend funds for the established of initial infrastructure including land development, architectural design, buildings, equipment and other needs. These interest free funds shall be repaid to the Government, in such timeframe as may be set by the Government and provided that the period for repayment of funds shall not commence till a period of five years from the date appointed for the commencement of this Act.
