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Supreme Court - Daily Orders

State Of Karnataka vs Associated Management Of (Govt. ... on 9 September, 2014

Bench: Anil R. Dave, Sudhansu Jyoti Mukhopadhaya, Dipak Misra, Fakkir Mohamed Ibrahim Kalifulla

                                              IN THE SUPREME COURT OF INDIA
                                               CIVIL APPELLATE JURISDICTION

                                       REVIEW PETITION (C) NOS. 1878-1911 OF 2014
                                                          IN
                                          CIVIL APPEAL NOS. 5166-5190 OF 2013
                                                          &
                                           CIVIL APPEAL NOS. 5191-5199 OF 2013

                         STATE OF KARNATAKA & ANOTHER                                   ....PETITIONER(S)
                                            VERSUS
                         ASSOCIATED MANAGEMENT OF (GOVT.
                         RECOGNISED UNAIDED ENGLISH MEDIUM)
                         PRIMARY & SECONDARY SCHOOLS AND ORS.                           ....RESPONDENT(S)

                                                       O R D E R

By these petitions, the petitioners seek review of the judgment dated May 6, 2014.

We have carefully considered the Review Petitions and the available material. The above judgment does not suffer from any mistake apparent on the face of the record warranting any review.

Review Petitions are, accordingly, dismissed.

…..................................……....………………CJI. (R.M. LODHA) ......................................……..…………………J. (ANIL R. DAVE) …................................………………..…………J. (SUDHANSU JYOTI MUKHOPADHAYA) ....................................………………..…………J. (DIPAK MISRA) Signature Not Verified Digitally signed by Rajesh Dham Date: 2014.09.15 10:55:14 IST Reason: …..............................………………..…...………J. (FAKKIR MOHAMED IBRAHIM KALIFULLA) NEW DELHI;

SEPTEMBER 9, 2014.

CHAMBER MATTER                                          SECTION XVI

                 S U P R E M E C O U R T O F           I N D I A
                         RECORD OF PROCEEDINGS

REVIEW PETITION (C) NOS. 1878-1911 OF 2014 IN CIVIL APPEAL NOS. 5166-5190 OF 2013 & CIVIL APPEAL NOS. 5191-5199 OF 2013 STATE OF KARNATAKA & ANOTHER ....PETITIONER(S) VERSUS ASSOCIATED MANAGEMENT OF (GOVT. RECOGNISED UNAIDED ENGLISH MEDIUM) PRIMARY & SECONDARY SCHOOLS AND ORS. ....RESPONDENT(S) Date : 09/09/2014 These petitions were circulated today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA By Circulation UPON perusing papers the Court made the following O R D E R Review Petitions are dismissed in terms of the signed order.

    (RAJESH DHAM)                                           (RENU DIWAN)
    COURT MASTER                                            COURT MASTER

(signed order is placed on the file)