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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1)(iv) in The Orissa Bhoodan and Gramdan Rules, 1972

(iv)if land is not enough for any group or class, the available land shall be distributed equally among the applicants of the group or class according to priority.