Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(1) in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005 (1)No lease shall be granted to a person who is found ineligible under rule 8 and who does not comply with the conditions prescribed under rule6.
