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Supreme Court - Daily Orders

Indian Railways Catering And Tourism ... vs M/S Brandavan Food Products on 14 July, 2025

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                              SLP(C) Nos. 15507-15509/2025

     ITEM NO.45+60                      COURT NO.14                     SECTION XIV

                           S U P R E M E C O U R T O F     I N D I A
                                   RECORD OF PROCEEDINGS

               Petition for Special Leave to Appeal (C) Nos. 15507-15509/2025

     [Arising out of impugned final judgment and order dated 10-02-2025
     in FAO(OS)(COMM) No. 246/2024 10-02-2025 in CMAPPL No. 65793/2024
     10-02-2025 in FAO(OS)(COMM) No. 266/2024 passed by the High Court
     of Delhi at New Delhi]

     INDIAN RAILWAYS CATERING AND TOURISM CORP. LTD             Petitioner(s)

                                            VERSUS

     M/S BRANDAVAN FOOD PRODUCTS                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No. 140341/2025 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     WITH


     SLP(C) No. 17132-17136/2025 (XIV)

     SLP(C) No. 17041-17042/2025 (XIV)

     SLP(C) No. 16487-16488/2025 (XIV)
     (FOR ADMISSION)

     SLP(C) No. 16831-16833/2025 (XIV)
     (FOR ADMISSION)

     SLP(C) No. 16742-16743/2025 (XIV)
     FOR ADMISSION

     SLP(C) No. 15800-15801/2025 (XIV)
     FOR ADMISSION

     SLP(C) No. 17037-17038/2025 (XIV)
     FOR ADMISSION and I.R.

     SLP(C) No. 16888-16889/2025 (XIV)
     FOR ADMISSION

     SLP(C) No. 15650-15651/2025 (XIV)
Signature Not Verified


     FOR ADMISSION and I.R.
Digitally signed by
Deepak Guglani
Date: 2025.07.15
17:35:44 IST
Reason:


     SLP(C) No. 16184-16186/2025 (XIV)


                                             1
                                                      SLP(C) Nos. 15507-15509/2025

FOR ADMISSION

SLP(C) No. 17438-17439/2025 (XIV)
FOR ADMISSION

SLP(C) No. 17550-17552/2025 (XIV)
FOR ADMISSION

SLP(C) No. 17641-17642/2025 (XIV)
FOR ADMISSION

SLP (C) Nos. 17299-17300/2025 (XIV)
(IA No. 151119/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)

Date : 14-07-2025 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE SANJAY KUMAR
          HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

For Petitioner(s) :
                      Mr. Tushar Mehta, S.G.
                      Mr. Ciccu Mukhopadhyay, Sr. Adv.
                      Mr. Vinay Kumar Misra, AOR
                      Mr. Saurav Agrawal, Adv.
                      Mr. Anshuman Chaudhary, Adv.
                      Mr. Rajat Desgupta, Adv.
                      Ms. Kiran Deverani, Adv.
                      Mr. Ajay Sharma, Adv.
                      Ms. Raadhika Chawla, Adv.
                      Mr. Shivam Chaudhary, Adv.
                      Ms. Mahak Joshi, Adv.
                      Ms. M.S. Mehak Joshi, Adv.
                      Ms. Prachi Dubey, Adv.
                      Mr. Harsh Khabar, Adv.
                      Ms. Saloni Palliwal, Adv.
                      Mr. Arya Bhatt, Adv.
                      Ms. M.S. Saloni, Adv.
                      Ms. Anadi, Adv.

                      Mr. Parag Tripathi, Sr. Adv.
                      Mr. Sanjay Jain, Sr. Adv.
                      Mr. Joy Basu, Sr. Adv.
                      Mr. Sudhir Mishra, Adv.
                      Ms. Ritwika Nanda, Adv.
                      Mr. Gaichangpou Gangmei, Adv.
                      Ms. Ananya Saxena, Adv.
                      Mr. Anoop, Adv.
                      Ms. Mishika, Adv.


                                    2
                                                 SLP(C) Nos. 15507-15509/2025

                    Mr. Nishank, Adv.
                    M/s Trust Legal, AOR

For Respondent(s)   Mr. Jasmeet Singh, AOR

                    M/s. Trust Legal, AOR


          UPON hearing the counsel, the Court made the following
                             O R D E R

Re-list on 21.07.2025.

(DEEPAK GUGLANI) (PREETI SAXENA) AR-cum-PS COURT MASTER (NSH) 3