Supreme Court - Daily Orders
Indian Railways Catering And Tourism ... vs M/S Brandavan Food Products on 14 July, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
SLP(C) Nos. 15507-15509/2025
ITEM NO.45+60 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) Nos. 15507-15509/2025
[Arising out of impugned final judgment and order dated 10-02-2025
in FAO(OS)(COMM) No. 246/2024 10-02-2025 in CMAPPL No. 65793/2024
10-02-2025 in FAO(OS)(COMM) No. 266/2024 passed by the High Court
of Delhi at New Delhi]
INDIAN RAILWAYS CATERING AND TOURISM CORP. LTD Petitioner(s)
VERSUS
M/S BRANDAVAN FOOD PRODUCTS Respondent(s)
(FOR ADMISSION and I.R. and IA No. 140341/2025 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 17132-17136/2025 (XIV)
SLP(C) No. 17041-17042/2025 (XIV)
SLP(C) No. 16487-16488/2025 (XIV)
(FOR ADMISSION)
SLP(C) No. 16831-16833/2025 (XIV)
(FOR ADMISSION)
SLP(C) No. 16742-16743/2025 (XIV)
FOR ADMISSION
SLP(C) No. 15800-15801/2025 (XIV)
FOR ADMISSION
SLP(C) No. 17037-17038/2025 (XIV)
FOR ADMISSION and I.R.
SLP(C) No. 16888-16889/2025 (XIV)
FOR ADMISSION
SLP(C) No. 15650-15651/2025 (XIV)
Signature Not Verified
FOR ADMISSION and I.R.
Digitally signed by
Deepak Guglani
Date: 2025.07.15
17:35:44 IST
Reason:
SLP(C) No. 16184-16186/2025 (XIV)
1
SLP(C) Nos. 15507-15509/2025
FOR ADMISSION
SLP(C) No. 17438-17439/2025 (XIV)
FOR ADMISSION
SLP(C) No. 17550-17552/2025 (XIV)
FOR ADMISSION
SLP(C) No. 17641-17642/2025 (XIV)
FOR ADMISSION
SLP (C) Nos. 17299-17300/2025 (XIV)
(IA No. 151119/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 14-07-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) :
Mr. Tushar Mehta, S.G.
Mr. Ciccu Mukhopadhyay, Sr. Adv.
Mr. Vinay Kumar Misra, AOR
Mr. Saurav Agrawal, Adv.
Mr. Anshuman Chaudhary, Adv.
Mr. Rajat Desgupta, Adv.
Ms. Kiran Deverani, Adv.
Mr. Ajay Sharma, Adv.
Ms. Raadhika Chawla, Adv.
Mr. Shivam Chaudhary, Adv.
Ms. Mahak Joshi, Adv.
Ms. M.S. Mehak Joshi, Adv.
Ms. Prachi Dubey, Adv.
Mr. Harsh Khabar, Adv.
Ms. Saloni Palliwal, Adv.
Mr. Arya Bhatt, Adv.
Ms. M.S. Saloni, Adv.
Ms. Anadi, Adv.
Mr. Parag Tripathi, Sr. Adv.
Mr. Sanjay Jain, Sr. Adv.
Mr. Joy Basu, Sr. Adv.
Mr. Sudhir Mishra, Adv.
Ms. Ritwika Nanda, Adv.
Mr. Gaichangpou Gangmei, Adv.
Ms. Ananya Saxena, Adv.
Mr. Anoop, Adv.
Ms. Mishika, Adv.
2
SLP(C) Nos. 15507-15509/2025
Mr. Nishank, Adv.
M/s Trust Legal, AOR
For Respondent(s) Mr. Jasmeet Singh, AOR
M/s. Trust Legal, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Re-list on 21.07.2025.
(DEEPAK GUGLANI) (PREETI SAXENA) AR-cum-PS COURT MASTER (NSH) 3