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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(2) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(2)Thereupon, the Election Authority after taking all material, circumstances into account, either -
(a)direct that the counting of votes shall be stopped, declare the poll at that polling station or place to be void, appoint a day, and fix hours for taking a fresh poll at that polling station or place and notify the date so appointed and hours so fixed in such manner as he may deem fit,. or
(b)if satisfied that the result of a fresh poll at that polling station or place will not, in any way, affect the result of the Election, issue such directions to the Election Officer as may deem proper for the resumption and completion of the election and for further conduct and completion of the election in relation to which the votes have been counted.