Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(3) in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019 (3)NLDC shall process the Application and grant short-term open access in accordance with the Procedure made under STOA Regulations.
