Himachal Pradesh High Court
Bharat Singh Kanwar vs . Hptdc & Another. on 3 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Bharat Singh Kanwar Vs. HPTDC & another.
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CWPOA No. 4690 of 2019 3.3.2022 Present: Mr.Dilip Sharma, Senior Advocate, along with Mr.Manish Sharma, Advocate, for the petitioners.
Mr.Naresh Kaul, Advocate, for respondent No. 1.
Ms.Rameeta Rahi, Additional Advocate General, for respondent No. 2.
CWPOA No. 4690 of 2019 No reply is intended to be filed on behalf of respondent No. 2.
No rejoinder is intended to be filed on behalf of petitioners to the reply filed by respondent No. 1.
Arguments heard. Judgment reserved.
(Vivek Singh Thakur), Judge.
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