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[Cites 0, Cited by 0] [Section 270] [Entire Act]

State of Haryana - Subsection

Section 270(2) in Punjab Jail Manual

(2)The minimum height of accepted candidates for enlistment shall be 5'- 6" or in the case of Gurkhas and Dogras 5'-4-1/2" and the minimum girth of chest 33". All candidates enlisted should possess normal vision in both eyes, be physically fit in all respects for Jail service, not under the age of 18 years, and not over the age of 25 years.