Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 135 in Jammu and Kashmir Co-Operative Societies Act, 1989 135. Appointment of Sale Officers. - The Registrar may.appoint Sale Officers for the purposes of conducting sales under this Chapter.
