Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(ii) in Bihar Excise (Mahua Flowers) Rules, 2006 (ii)whether the applicant holds a licence for the possession or sale of Mahua flowers and its number and the place in respect of which such licence is held;
