Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 15 in The U.P. First Offenders' Probation Rules, 1939 15. No uniform or badge to worn. - The society shall not prescribe any uniform or distinctive badge for any probation officer and he shall not wear any uniform or distinctive badge.
