Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Uttar Pradesh - Subsection Section 95(i) in U.P. Revenue Code Rules, 2016 (i)If the land is sought to be acquired by any Company or association or other body, then the details of its members with names and addresses.
