Section 2(1)(g) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(g)"competent authority" shall have the same meaning as assigned to it in the Nagaland Rural Bank (Officers and Employees) Service Regulations, 2010;

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