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Supreme Court - Daily Orders

Iase University vs State Of Haryana And Ors Department Of ... on 16 September, 2016

Bench: Chief Justice, A.M. Khanwilkar

     ITEM NO.1                               COURT NO.1                   SECTION IVB
                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 5809/2013
     (Arising out of impugned final judgment and order dated 14/12/2011
     in WP No. 14191/2011 14/12/2011 in RA No. 455/2011 passed by the
     High Court Of Punjab & Haryana at Chandigarh)

     IASE UNIVERSITY                                                         Petitioner(s)

                                                      VERSUS

     STATE OF HARYANA & ORS.                            Respondent(s)
     (with appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP and interim relief and office report)

     WITH

     SLP(C) No.5827/2013
     (With appln.(s) for c/delay in filing SLP and Interim Relief)

     Date : 16/09/2016 These petitions were called on for hearing today.

     CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE A.M. KHANWILKAR

     For Petitioner(s)
                                          Mr. Himanshu Upadhyaya, Adv.
                                          Mrs. Reena Minocha, Adv.
                                          Mr. Arvind Minocha, Adv.

     For Respondent(s)
                                          Mr. Gautam Sharma, Adv.
                                          Dr. Monika Gusain, Adv.

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

List again on Friday, 23rd September, 2016. In the meantime, counter affidavit be filed by the respondents.




                          (Ashok Raj Singh)                           (Veena Khera)
Signature Not Verified
                            Court Master                              Court Master
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.09.16
17:06:42 IST
Reason: