Supreme Court - Daily Orders
Iase University vs State Of Haryana And Ors Department Of ... on 16 September, 2016
Bench: Chief Justice, A.M. Khanwilkar
ITEM NO.1 COURT NO.1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5809/2013
(Arising out of impugned final judgment and order dated 14/12/2011
in WP No. 14191/2011 14/12/2011 in RA No. 455/2011 passed by the
High Court Of Punjab & Haryana at Chandigarh)
IASE UNIVERSITY Petitioner(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and interim relief and office report)
WITH
SLP(C) No.5827/2013
(With appln.(s) for c/delay in filing SLP and Interim Relief)
Date : 16/09/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s)
Mr. Himanshu Upadhyaya, Adv.
Mrs. Reena Minocha, Adv.
Mr. Arvind Minocha, Adv.
For Respondent(s)
Mr. Gautam Sharma, Adv.
Dr. Monika Gusain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List again on Friday, 23rd September, 2016. In the meantime, counter affidavit be filed by the respondents.
(Ashok Raj Singh) (Veena Khera)
Signature Not Verified
Court Master Court Master
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.09.16
17:06:42 IST
Reason: