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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in The U.P. Fruit Nurseries (Regulation) Act, 1976

(c)"fruit plant" means any plant, which can produce edible fruits or nuts, and includes budwood, seedlings, grafts, layers, gootee, seeds, bulbs, suckers, rhizomes and cuttings of any such plant;