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Bombay High Court

Gurukrupa Appliances vs H.R.G.Combat Piracy Pvt.Ltd. And Ors on 17 September, 2018

Author: A. S. Gadkari

Bench: A. S. Gadkari

    ssm                                                                        1                          227-wp2776.04.doc

              IN THE  HIGH COURT OF JUDICATURE AT BOMBAY

                           CRIMINAL APPELLATE JURISDICTION 

                              WRIT PETITION NO. 2776 OF 2004

Gurukrupa Appliances                                                                         ....Petitioner.
          Vs.
H.R.G. Combat Piracy Pvt. Ltd. & Ors.                                                        ....Respondents. 

None for the Petitioner.
Mr. A.R. Patil APP, for the Respondent-State.

                               CORAM  :  A. S. GADKARI, J.

DATE : 17th SEPTEMBER, 2018. P.C.:-

None for the Petitioner.

2 Dismissed for non-prosecution.

(A.S. GADKARI, J.) Digitally signed by S SS S Mashalkar Mashalkar Date: 2018.09.18 16:58:40 +0530 1/1