Bombay High Court
Gurukrupa Appliances vs H.R.G.Combat Piracy Pvt.Ltd. And Ors on 17 September, 2018
Author: A. S. Gadkari
Bench: A. S. Gadkari
ssm 1 227-wp2776.04.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO. 2776 OF 2004
Gurukrupa Appliances ....Petitioner.
Vs.
H.R.G. Combat Piracy Pvt. Ltd. & Ors. ....Respondents.
None for the Petitioner.
Mr. A.R. Patil APP, for the Respondent-State.
CORAM : A. S. GADKARI, J.
DATE : 17th SEPTEMBER, 2018. P.C.:-
None for the Petitioner.
2 Dismissed for non-prosecution.
(A.S. GADKARI, J.) Digitally signed by S SS S Mashalkar Mashalkar Date: 2018.09.18 16:58:40 +0530 1/1