Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(f) in Regulations Under the U.P. Intermediate Education Act, 1921 (f)Constitution of the Committees for selecting Principal, Headmaster and Teachers and their functioning as prescribed under the Act and Regulations shall be provided for.
