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Delhi High Court - Orders

Suresh Sharma vs Ntro And Ors on 6 April, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Manoj Kumar Ohri

                          $~17
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 12105/2021
                                 SURESH SHARMA                               ..... Petitioner
                                                   Through:   Mr. M.K. Bhardwaj and Mr. M.D.
                                                              Jangra, Advocates.
                                                   versus
                                 NTRO AND ORS.                               ..... Respondents
                                                   Through:   Mr. Vikram Jetly, CGSC with
                                                              Ms.Shreya Jetly, Advocate for
                                                              Respondent Nos. 1, 3 & 9.
                                 CORAM:
                                 HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                 HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                              ORDER

% 06.04.2023 Re-notify on May 24, 2023.

V. KAMESWAR RAO, J.

MANOJ KUMAR OHRI, J. APRIL 06, 2023/R Signature Not Verified Digitally Signed By:DHARMENDER SINGH Signing Date:10.04.2023 16:15:54