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[Cites 0, Cited by 0] [Section 27A] [Entire Act]

State of Rajasthan - Subsection

Section 27A(9) in The Jai Narain Vyas University Jodhpur Act, 1962

(9)Every autonomous college, institution or department shall furnish such reports, returns and other informations as the Syndicate may require from time to time to judge efficiency.