Section 8(vi) in All India Council for Technical Education (Redressal of Grievance of Students) Regulations, 2019
(vi)Institutions shall extend co-operation to the Ombudsperson or the Student Grievance Redressal Committee, in early redressal of grievances; and failure to do so may be reported by the Ombudsperson to the Council, which shall take action in accordance with the provisions of these Regulations.
