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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 20(3)(b) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(b)limiting or restricting or waiving the provisions of the Act, or Securities Contracts (Regulation) Act, 1956 or the Depositories Act, 1996, and the regulations and circulars or guidelines issued by the Board from time to time;