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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Finance Act, 2013

(2)after Explanation 3, the following Explanation shall be inserted, namely:-Explanation 4. - For the purposes of clause (77) of the proviso to sub-clause (c), "population" means the population according to the last preceding census of which the relevant figures have been published before the first day of the previous year;';