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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(e) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(e)for the payment of salaries, allowances, Provident Fund contributions, gratuity and other benefits to officers, employees and members of the teaching and research staff;