Supreme Court - Daily Orders
Board Of Control For Cricket In India vs Kochi Cricket Pvt Ltd And Etc on 20 February, 2018
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ITEM NO.12 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
19545-19546/2016
(Arising out of impugned final judgment and order dated 14-06-2016
in CSN No. 1532/2015 14-06-2016 in EAL No. 2482/2015 14-06-2016 in
CSN No. 1530/2015 14-06-2016 in EAL No. 2481/2015 passed by the
High Court Of Judicature At Bombay)
BOARD OF CONTROL FOR CRICKET IN INDIA Petitioner(s)
VERSUS
KOCHI CRICKET PVT LTD AND ETC Respondent(s)
WITH
SLP(C) No. 20224/2016 (IX)
(and IA No.101137/2017-XTRA (I.A. FOR URGENT DIRECTIONS)[ FOR FINAL
DISPOSAL ON 21.11.2017 ])
SLP(C) No. 5021/2017 (IX)
SLP(C) No. 8372-8373/2017 (IX)
(Refer courts order dated 26.07.2017, Let the matter be listed on
17th August, 2017 before a Bench that had heard the matter at
length. and IA No.23755/2018-INTERVENTION APPLICATION and IA
No.25155/2018-I/A FOR INTERIM)
SLP(C) No. 8374-8375/2017 (IX)
SLP(C) No. 8376-8378/2017 (IX)
SLP(C) No. 9599-9600/2017 (XIV)
SLP(C) No. 33690/2017 (III)
(FOR ADMISSION and I.R. and IA No.132632/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 20-02-2018 These petitions were called on for hearing today.
CORAM :
Signature Not Verified
Digitally signed by
SHASHI SAREEN
Date: 2018.02.20 HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
15:24:18 IST
Reason: HON'BLE MR. JUSTICE NAVIN SINHA
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For Petitioner(s) Mr. C.A.Sundram, Sr. Adv.
Mr. K.V.Vishwanathan, Sr. Adv.
Ms. Gauri Rasgotra, Adv.
Mr. Indranil Deshmukh, Adv.
Mr. Aditya Mehta, Adv.
Mr. George Varghese, Adv.
Mr. Vineet Unnikrishnan, Adv.
Ms. Nikita Shenoy, Adv.
Mr. Arun Srinivas, Adv.
Mr. Abhinav Mukherjee, Adv.
Mr. Siddhant Buxy, Adv.
Ms. Purnima Krishna, Adv.
Ms. Aastha Dhawan, Adv.
Mr. Ali Reja Osmani, Adv.
Ms. Neha Sangwan, Adv.
Mr. Chirag M.Shroff, Adv.
Mr. Tushar Mehta, Sr. Adv.
Mr. Ravi Prakash, Adv.
Ms. Iti Agarwal, Adv.
Ms. Tamna Goyal, Adv.
M/S. D.s.k. Legal, AOR
Mr. Jayant Bhushan, Sr. Adv.
Mr. Prateek Kumar, Adv.
Ms. Anushka Shardaa, Adv.
Mr. Suksham Chauhan, Adv.
Mr. Sanjeev K.Kapoor, Adv.
M/s. Khaitan & Co.
Mr. Indranil Deshmukh, Adv.
Mr. Kirat Singh Nagra, Adv.
Mr. Aditya Mehta, Adv.
Mr Kartik Yadav, Adv.
Mr. Vineet Unnikrishnan, Adv.
Ms. Neha Sarna, Adv.
Ms. Olga Lumpereira, Adv.
Ms. Sumita Sharma, Adv.
M/S. Cyril Amarchand Mangaldas , AOR
Mr. Mukul Rohatgi, Sr. Adv.
Ms. Olga Lume Pereira, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Vivek Jain, Adv.
Mr. Rishabh Parikh, Adv.
MS. Aastha Mehta, Adv.
Mr. E. C. Agrawala, AOR
Mr. Bharat Sangal, AOR
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Ms. Sonaya Dadachandji, Adv.
Ms. Vidushi Garg, adv.
Ms. Anindita, Adv.
Ms. Isha Gupta, Adv.
Ms. S.S.Reddy, Adv.
For Respondent(s) Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Rajendra Barot, Adv.
Mr. Ashish Sood, Adv.
Mr. Rohan Radhakrisshnan, Adv.
Mr. Tanir Dattani, Adv.
Ms. Liz Mathew, Adv.
Mr. Samar Kachwaha, Adv.
Mr. Deepak Joshi, Adv.
Mr. Akash Lamba, Adv.
Mr. Devanshu Sajlan, Adv.
Ms. Hama Kaul, Adv.
Mr. Vivekananda Bommineni, Adv.
Mr. Sajan Poovayya, Sr. Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Pratibhanu Kharola, Adv.
Ms. Malvika Lal, Adv.
Ms. Ranjeeta Rohatgi, Adv.
Mr. Chirag M. Shroff, AOR
Ms. Neha Sangwaan, Adv.
Ms. Monisha Suri, Adv.
Mr. Indranil Deshmukh, Adv.
Mr. Kirat Singh Nagra, Adv.
Mr. Aditya Mehta, Adv.
Mr Kartik Yadav, Adv.
Mr. Vineet Unnikrishnan, Adv.
Ms. Neha Sarna, Adv.
Ms. Olga Lumpereira, Adv.
Ms. Sumita Sharma, Adv.
M/S. Cyril Amarchand Mangaldas , AOR
Mr. Vivek A. Vashi, AOR
Mr. Bharat Sangal, AOR
Mr. E. C. Agrawala, AOR
Mr. G. K. Bansal, AOR
Mr. Sanjay Bansal, Adv.
Ms. Aparna Jha, Adv.
Mr. Braj Kishore Mishra, AOR
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Mr. Anirudh Krishnan, Adv.
Mr. Balaji Srinivasan, AOR
Mr. Keerthikiran Murali, Adv.
Ms. Vaishnavi Subrahmanyam, adv.
Ms. Srishti Gohil, Adv.
Mr. Mayank Kshirsagar, Adv.
Ms. Pratiksha Mishra, Adv.
Mr. Abhishek Bharti, Adv.
Mr. Hitesh Singhvi, Adv.
Mrs. Shally Bhasin, AOR
Mr. Nakul Dewan, Adv.
Mr. Pradhuman Gohil, adv.
Mrs. Taruna Singh Gohil, AOR
Mr. Himanshu Choubey, Adv.
Ms. Neela Mohan, Adv.
Mr. Ashok Kabra, Adv.
Ms. Taruna Singh Gohil, Adv.
Mr. D.N.Ray, Adv.
Mr. Lokesh K.Choudhary, Adv.
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, adv.
Mrs. Sumita Ray, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. C.A.Sundram, learned senior counsel for the petitioners commenced his arguments at 10.45 A.M. and concluded at 12.25 P.M. Thereafter Mr. K.V.Vishwanathan, learned senior counsel for the petitioner commenced his arguments at 12.25 P.M. and was on his legs when the Court rose for the day leaving the matter as part-heard.
For continuation of arguments, list these matters tomorrow i.e. on 21.02.2018.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER