Section 27(2)(a) in The Customs Act, 1962

[Cites 0, Cited by 5] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(a) in The Customs Act, 1962

(a)the [duty and interest, if any, paid on such duty][paid by the importer or the exporter, as the case may be, if he had not passed on the incidence of such [duty and interest, if any, paid on such duty] [Substituted by Act 40 of 1991, Section 10 (w.e.f. 20.9.1991). ] [to any other person; [Substituted by Act 40 of 1991, Section 10 (w.e.f. 20.9.1991). ]

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Union of India - Subsection

Section 27(2)(a) in The Customs Act, 1962