National Consumer Disputes Redressal
M.K. Biddappa & 5 Ors. vs M.P. Venkatesh & 3 Ors. on 5 May, 2017
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 913 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. CHANDRAKANTHA & 3 ORS. W/O. R.K. NARAYANA, R/O. NO. 359, 2 STAGE, GOKULAM, 16TH CROSS 6-D MAIN V.V. MOHALLA, MYSORE KARNATAKA 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 914 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH
IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.N. CHAMPA & 3 ORS. S/O. NAGARAJA, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR, MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 915 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.P. VENKATESH & 3 ORS. S/O. R.PEERANNA, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 916 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.S. CHARAN & 3 ORS. S/O. M.P. SHANKAR, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR, MYSORE KARNATAKA 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 917 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. K.V. HEMAVATHI & 3 ORS. W/O. V. THIRUPALU, NO. 3606, 19TH MAIN 2ND STAGE VIJAYANAGARA, MYSORE-570023 KARNATAKA 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 918 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. PAVAN DISOUZA & 3 ORS. S/O. BANJAMIN DISOUZA, NO. MIG-5, HUDCO BANNI, MANTAPPA, 1ST STAGE, MYSORE KARNATAKA-570015 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 919 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. R.K. NARAYANA & 3 ORS. S/O. K. MASTHANAIAH, NO. 359, 3RD STAGE, GOKULA, 16TH CROSS 6-D MAIN V.V. MOHALLA, MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 920 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.N. JAGRUTHI & 3 ORS. D/O. M.P. NAGARAJU, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 921 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.P. VENKATESH & 3 ORS. S/O. R.PEERANNA, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 922 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. VENKATAMMA, & 3 ORS. S/O. T.VENKATADAS, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 923 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.P. NAGAVENI, & 3 ORS. D/O. PUTTARAJU C.D. NO. HIG-8, PLOT HOUSE NEW KANTHARAJA URS OAD, SHAADHA DEVI NAGAR, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 924 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.P. VENKATESH & 3 ORS. S/O.LT. R. PEERANNA, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR MYSORE KARNATAKA 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 925 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.N. HEMALATHA & 3 ORS. D/O. M.P. NAGARAJU, REPRESENTED BY SMT. VENKATAMMA, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 926 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. C. PUTTARAJU & 3 ORS. S/O. KANCHIBOVI, C.D. NO. HIG-8, PLOT HOUE, NEW KANTHARAJA URS ROAD, SHARADHA DEVINAGARA, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 927 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.P. VENKATESH & 3 ORS. FATHER NAME NOT KNOWN TO THE PETITIONERS, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 928 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.P. INDUMATHI & 3 ORS. D/O. R. PEERANNA, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 929 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. CHETHAN & 3 ORS. REPRESENTED BY M.P. NAGAVENI, NO. HIG-8, PLOT HOUSE, NEW KANTHARAJA URS OAD, SHARADHA DEVI NAGARA, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 930 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.S. BALAJI, & 3 ORS. S/O. M.P. SHANKARA, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 931 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.P. ANURADHA & 3 ORS. D/O. R. PEERANNA, NO. 2203/192, MEDARS BLOCK, NEW BAMBOO BAZAR MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 932 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. THIRUPALA & 3 ORS. SINCE DEAD BY HIS LR. SMT K.V. HEMAVATHI, W/O. V. THIRUPALU DOOR NO. 3606, 19 MAIN ROAD, 2ND CROSS 2ND STAGE, VIJAYANAGARA MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 933 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. KIRAN URS & 3 ORS. S/O. M.KANTHAAJ URS, REPRESENTED BY SPECIAL POWER OF ATTORNEY HOLDER, M.KANTHARAJ URS NO. 113 EWS KHB COLONY, 1ST MAIN 3RD CROS, BANGALURU KARNATAKA-560079 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 934 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M. RAMYA URS & 3 ORS. W/O. PRABHURAJE URS,NO. 482, 18TH CROSS 4TH MAIN ROAD, POSTAL COLONY, VISHWESHWARA NAGAR, MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 935 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. PRABHURAJE URS & 3 ORS. S/O. M.Y. KANTHARAJE URS, NO. 482, 18TH CROSS 4TH MAIN ROAD, POSTAL COLONY, VISHWESHWARA NAGAR, MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 936 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. KUSHI URS & 3 ORS. S/O. M. KIRAN URS, NO. 113 EWS KHB COLONY, 1T MAIN 3RD CROSS BASAWEHWARA NAGAR, BANGALURU KARNATAKA-560079 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 937 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. SULOCHANA URS & 3 ORS. W/O. M. KANTHARAJ URS, REP BY SPECIAL POWER OF ATTORNEY HOLDER, SRI KANTHARAJ URS,NO. 113 EWS KHB COLONY, 1T MAIN 3RD CROSS BASAWEHWARA NAGAR, BANGALURU KARNATAKA-560079 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 938 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. RADHIKA RAJNIKANTH URS & 3 ORS. W/O. RAJNIKANTH URS, NO. 783, SATYA SADANA, 9TH MAIN ROAD, D BLOCK, 1ST STAGE, J.P. NAGAR, MYSORE KARNATAKA-570008 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 939 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M. KANTHARAJ URS, & 3 ORS. S/O. D. MALLARAJ URS, NO. 113, EWS KHB COLONY, 1ST MAIN 3RD CROSS BASAWEHWARA NAGAR, BANGALURU KARNATAKA-560079 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 940 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. S. DEVARAJ URS, & 3 ORS. S/O. N. SIDDARAJA URS, NO. 19, 9TH CROSS 3RD STAGE, 3RD BLOCK 3RD PHASE, BANGALURU KARNATAKA-560079 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 941 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. B. H. GOPALASHETTY & 3 ORS. S/O. HONNAPPA SHETTY, NO. 111, VIJAYANAGARA, 3RD STAGE G BLOCK, MYSORE KARNATAKA-570017 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 942 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. KUMARI G.S. BHOSHARA, & 3 ORS. S/O. GOUSH SHARIFF, NO. 3140, K.T. STREET MANDI MOHALLA, MYSORE KARNATAKA-570021 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 943 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. SYED NOOR JAHARA, & 3 ORS. W/O. GOUSH SHARIFF NO. 3140, K.T. STEET MANDIMOHALLA MYSORE KARNATAKA-570021 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 944 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. S.B. REKHA & 3 ORS. W/O. S.T. VASANTHA, MDA 58, OPP. OF TERISHION COLLEGE, 2ND CROSS VIDYANAGAR, MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 945 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. S.T. VASANTH & 3 ORS. S/O. S.C. THIRUMALAPPA, MDA 58, OPPOSITE TO TERISHION COLLEGE, 2ND CROSS, VIDYANAGAR, MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 946 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. JAGADEESH RAJ URS & 3 ORS. S/O. T. DEVARAJ URS, NO. 1171, 4TH STAGE, T.K. LAYOUT 1ST CROS PODUVANA ROAD, KUVEMPUNAGARA, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 947 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. JAGADEESH RAJ URS & 3 ORS. S/O. T.DEVARAJ URS, NO. 1171, 4TH STAGE, T.K. LAYOUT, 1ST CROS, PODUVANA ROAD, KUVEMPUNAGARA, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 948 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. H.S. MALLARAJA URS & 3 ORS. S/O. H. SUBRAMANYA RAJE URS, NO. 27, 4TH CROSS MARUTHI TEMPLE STREET KUVEMPUNAGARA, MYSORE KARNATAKA-570009 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 949 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. NARAYAN & 3 ORS. S/O. JAWARAPPA, R/AT CHARONAHALLI, VARUNA HOBLI, MYSORE KARNATAKA-570010 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 950 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. V.VENKATESHAMMA & 3 ORS. W/O. V.VENKATESHALU, NO. 181, 2ND CROSS ANIKETHANA ROAD, KUVEMPUNAGAA, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 951 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.P. LILAVATHI & 3 ORS. W/O. M.S. MURTHY, NO. 3, HIG PLOT SHARADADEVI NAGARA, MYSORE KARNATAKA-570022 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 952 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. V. ROHINI & 3 ORS. W/O. V.JAGANNATHA, NO. 181, 2ND CROSS ANIKETHANA ROAD, KUVEMPUNAGARA, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 953 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. C.NAGARAJE URS, & 3 ORS. S/O. CHANNARAJE URS, NO. EWS 29, NEW KANTHARAJA URS ROAD, KUVEMPUNAGARA, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 954 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. NOOR JAHAN & 3 ORS. W/O. SYED RIAZ, NO. 32, 2ND CROSS GOUSIA NAGAR, KNA PUA, MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 955 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. MUMTAZ BEGUM & 3 ORS. W/O. FAROOQ KHAN, NO. 32, 2ND CROSS GOUSIA NAGAR, KNA PUA, MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 956 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. P.R. RAJKUMAR & 3 ORS. S/O. RAMRAJ URS, NO. 908, MANDAWAVADI ROAD, LAKSHMIPURA, MYSORE KARNATAKA-570004 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 957 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. G.GURUSHANKAR & 3 ORS. S/O. GURUVAIAH, NO. 2203/179, SHABIR NILAYA, 3RD MAIN MEDAR BLOCK, BAMBOO BAZAR, MYSORE KARNATAKA-570021 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 958 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. G.N. HEMA & 3 ORS. D/O. G.G. GURUSHANKAR, NO. 2203/179, SHABIR NILAYA, 3RD MAIN MEDAR BLOCK, BAMBOO BAZAR, MYSORE KARNATAKA-570021 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 959 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. ASHITHA PINTU & 3 ORS. D/O. DANIAL PINTOO, NO. MIG 5, HUDCO, BANNI MANTAPA, 1ST STAGE, MYSORE KARNATAKA-570015 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 960 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. SELESTIN DISOUZA & 3 ORS. W/O. BENZAMIN DISOZA, NO. MIG-5, HUDKO, BANNI MANTAPA, 1ST STAGE, MYSORE KARNATAKA-570015 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 961 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. DANIAL PINTOO & 3 ORS. S/O. M.G. PINTOO, NO. MIG-5, HUDKO, BANNI MANTAPA, 1ST STAGE, MYSORE KARNATAKA-570015 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 962 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.S. RUDRAMURTHY & 3 ORS. S/O. M. SOMASHEKAR NO. 240,5TH MAIN BANNI MANTAPA, C LAYOUT MYSORE KARNATAKA-570015 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 963 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. MICHEL PINTOO & 3 ORS. S/O. M.G. PINTOO, NO. 1007, BANNI MNATAPA, B.LAYOUT S.S. NAGARA, MYSORE KARNATAKA-570015 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 964 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. H.M. VIJAYALAKSHMI & 3 ORS. W/O. JAYARAMRAJE URS, NO. 586, 2ND MAIN 2ND CROSS KUVEMPU NAGARA, M.BLOCK, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 965 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. NAGAVENI & 3 ORS. W/O. A.M. JAYARAJE URS, NO. 586, 2ND MAIN 2ND CROSS KUVEMPU NAGARA, M. BLOCK, MYSORE-570023 KARNATAKA 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 966 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. G.SHOBHA NAIR & 3 ORS. W/O. DIVAKARANAIR, NO. 2552, 3RD CROSS 4TH MAIN KALIDASA ROAD, ONTIKOPPAL, V.V. MOHALLA, MYSORE KARNATAKA-570022 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 967 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. D.DIVAKARAN NAIR & 3 ORS. S/O. DAMODHARAN NAIR, NO. 2552, 3RD CROSS 4TH MAIN KALIDASA ROAD, ONTIKOPPAL V.V. MOHALLA, MYSORE KARNATAKA-570002 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 968 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. R.VANAJAKSHI@ MANJULA & 3 ORS. W/O. VINOD KUMAR, R/AT NO. 149, 1ST BLOCK 7TH CROSS RAMAKRISHNA NAGAR MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 969 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. VISHAL KUMAR & 3 ORS. S/O. VINOD KUMAR R/AT NO. 149, 1ST BLOCK, 7 CROSS RAMAKRISHNA NAGAR, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 970 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. SHIVAMMA & 3 ORS. W/O. M.D. CHAMANNA, NO. 923, 1ST FLOOR, 1ST MAIN LAKSHMIPURAM MYSORE KARNATAKA-570004 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 971 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. M.N. SHASHIKALA & 3 ORS. W/O. DESARAJA A URS, NO. 432, 4TH STAGE 2ND MAIN 9TH CROSS STK LAYOUT KUVEMPUNAGAR, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 972 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. H.S. NAGARATHNAMANI & 3 ORS. W/O. NANJUNDARAJA URS, NO. 2953/2, 1ST MAIN ROAD, SARASWATHIPURAM, MYSORE KARNATAKA-570009 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 973 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. B.M. BHARATH BASAVARAJ URS & 3 ORS. S/O. B.M. MOHAN DESARAJ URS, NO. 432, 4TH STAGE, 2ND MAIN 9TH CROSS STK LAYOUT, KUVEMPUNAGARA, MYSORE KARNATAKA-570023 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 974 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. BENJAMIN DISOUZA & 3 ORS. S/O. KALISTA DISOUZA, HOUSE NO. MIG-5, HUDCO, BANNI MANTAPA, 1ST STAGE, MYSORE KARNATAKA-570015 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 975 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. LAVIN PINTO & 3 ORS. W/O. LOVJOY VIVEK DISOUZA, HOUSE NO. MH-10, 4TH A MAIN SUBHASH NAGAR, N.R. MOHALLA, MYSORE KARNATAKA -570007 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 976 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. VICTOR BORGUS & 3 ORS. S/O. S.E. NATHAN, HOUSE NO. 4432/3, 10TH CROSS SAINT MERRIES MAIN N.R. MOHALLA, MYSORE KARNATAKA -570007 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 977 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. GIRIJA & 3 ORS. W/O. M.S. RUDRAMURTHYI, HOUSE NO. 240, 5TH MAIN BANNI MANTAPA, C. LAYOUT, MYSORE KARNATAKA-570015 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 978 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. N.VISHWANATH & 3 ORS. S/O. LT. P. NANJUNDAIAH, HOUSE NO. 240, 4TH MAIN BANNI MANTAPA C LAYOUT, MYSORE KARNATAKA-570015 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 979 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. ASHA JAGTAP & 3 ORS. W/O. PANDURANGA RAO JAGTAP, HOUSE NO. 4821/1, PENSION BLOCK N.R. MOHALLA, MYSORE KARNATAKA -570007 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 980 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. ABDUL PINTO & 3 ORS. S/O. LT. M.G. PINTO, HOUSE NO. MG-10, 4TH MAIN SUBHASH NAGAR, N.R. MOHALLA, MYSORE KARNATAKA-570007 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 981 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. JASSINTA LOVO & 3 ORS. D/O. LT. M.G. PINTO, HOUSE NO. MG 10, 4TH MAIN SUBHASH NAGAR, N.R. MOHALLA, MYSORE KARNATAKA-570007 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) REVISION PETITION NO. 982 OF 2017 (Against the Order dated 29/11/2016 in Appeal No. 51/2015 of the State Commission Karnataka) WITH IA/6049/2017,IA/6050/2017,IA/6051/2017 1. M.K. BIDDAPPA & 5 ORS. S/O. LT. M.S. KARIYAPPA, NO. 20, K. BADAGA VILLAGE, FNC COLLEGE POST, MADIKERI KARNATAKA-571201 2. LEELAVATHI W/O. LT. M. SHIVANNA, NO. 453, 1ST CROSS 1ST STAGE GAYATHRIPURAM, MYSORE KARNATAKA-570019 3. NAGARATNAMMA, W/O. SHRI R. SRINIVASA, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA MYSORE KARNATAKA-570001 4. DAKSHAINI H.N. W/O. SHRI R. RAMESH, S/O. LT. M.T. RAJAIALI, NO. 834, 1ST CROSS KAMATAGIRI, MANDIMOHALLA, MYSORE KARNATAKA-570001 5. JAYAPRAKASH S/O. LT. APPAVOO PILLAI, NO. 3047, 1ST CROSS 1ST STAGE GOKULAM MYSORE KARNATAKA-570002 6. A.M. MONNAPPA, S/O. A.P. MANDAPPA, NO. 20/41, NEAR HEALTH OFFICE, MADIKERI, KARNATATA-571201 ...........Petitioner(s) Versus 1. SHOBA & 3 ORS. W/O. N. VISHWNATH, HOUSE NO. 240, 5TH MAIN BANNI MANTAPA C LAYOUT, MYSORE KARNATAKA-570015 2. M/S. CHANAKYA FINANCE CORPORATION REGD. REP. BY ITS MANAGING PARTNER L. NANJUNDERAJE URS NO. 381, 1ST FLOOR, 2ND CROSS BENKINAWAB STREET MANDIMOHALLA, MYSORE KARNATAKA-570001 3. NANJUNDARAJE URS, S/O. LT. LINGARAJE URS, NO. 725/0, 2ND CROSS VISHWAMANAVA DOUBLE ROAD, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 4. RAJEVLOCHANA S/O. V.V. VENKATESHIAH, NO. 265, 8TH CROSS M BLOCK, KUVEMPU NAGAR, MYSORE KARNATAKA-570023 ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE AJIT BHARIHOKE,PRESIDING MEMBER HON'BLE MR. ANUP K THAKUR,MEMBER For the Petitioner : Mr. D.P. Chaturvedi, Advocate For the Respondent :
Dated : 05 May 2017 ORDER JUSTICE AJIT BHARIHOKE, PRESIDING MEMBER
By this order, we propose to dispose of the above noted revision petitions involving similar question of law and facts against the common impugned order of the State Commission dated 29.11.2016 vide which the State Commission disposed of the Execution Appeals No. 51 of 2015 and 108 to 176 of 2015.
2. Briefly stated, the facts relevant for the disposal of the revision petitions are that respondent no.1 in respective revision petitions filed their individual consumer complaints before the concerned District Forum alleging that they deposited their hard earned money with respondent no.2 M/s Chanakya Finance Corporation (Regd.), a partnership firm having eight partners including the petitioners. The respondent no.2, however, failed to pay the deposited amount with interest as promised.
3. The District Forum after following the due procedure allowed the complaints filed by respondent no.1 in the respective revision petitions and directed respondent no.2 partnership firm as also its partners to pay to the respective complainants their deposited amounts with 12% interest from the respective date of maturity of the deposits. The aforesaid order has become final.
4. The petitioners as also the other Judgment Debtors failed to comply with the above noted directions. The complainants decree holders, therefore, filed applications under section 27 of the Consumer Protection Act, 1986 ( in short, the Act). The District Forum after due notice to the Judgment Debtors including the petitioners and after due hearing, allowed the applications under section 27 of the Act and sentenced the petitioners and the other Judgment Debtors who are partners of Judgment Debtor Finance Corporation to undergo imprisonment for a period of three years and pay the penalty of Rs.10,000/- in each case.
5. The petitioners being aggrieved of the order of the District Forum preferred Appeals No. 51 of 2015 and 108 to 176 of 2015 seeking setting aside of the order of conviction. The plea of the petitioners in the appeals were that they were the sleeping partners and since inception of the partnership firm, no profits were ascertained or distributed by the managing partners. It was also pleaded that even accounts of the firm were never disclosed to the petitioners by the managing partners. The State Commission vide common order dated 29.11.2016 dismissed the above noted appeals. Being aggrieved, the petitioners have come up in revisions by filing separate revision petitions.
6. Learned counsel for the petitioners has contended that impugned order of the Fora below convicting the petitioners under section 27 of the Act are erroneous for the reason that Fora below have failed to appreciate that petitioners are not the active partners of the firm and they were never in control of day to day management of the affairs of the Judgment Debtor Finance Corporation. It is contended that Finance Corporation was managed fully by respondents Judgment Debtors A L Nanjundaraje Urs and Rajeev Lochana and the petitioners did not have any inkling about the management of the affairs of the Finance Corporation by them. Therefore, the petitioners ought not have been saddled with the huge financial burden and convicted on the ground of non compliance of the directions.
7, We do not find merit in the above contention for the reason that admittedly the petitioners were partners in the Judgment Debtor Chanakya Finance Corporation. Therefore, they are jointly and severally liable for the liability of the firm and cannot get away with the liability by raising a plea that they were not the active partners. Otherwise also, vide order under execution, the District Forum held the petitioners jointly and severally liable for the payment of the dues of the decree holders. The said order has become final. Therefore, the executing court has no power to go behind the order and entertain the plea of the petitioners that they were not the active partners.
8. The second contention of learned counsel for the petitioners is that Fora below have failed to appreciate that Judgment Debtor Finance Corporation have sufficient assets to pay the dues of the decree holders depositors and amount could be easily recovered by attaching the assets of the firm and recovering the same by sale of those assets. It is contended that District Forum allowed the application moved by some decree holders under section under section 151 CPC and directed thus:
"The moveable and immovable properties belonging to the respondents-judgment debtors be attached as per Rules and the amount due may be realized. "
Learned counsel has contended that as the moveable and immovable properties of the Judgment Debtors have been attached, the dues of the decree holders can easily be recovered by disposing the attached properties of the Judgment Debtor Finance Corporation. Therefore, there is no justification for conviction of the petitioners under section 27 of the Act.
9. There is no merit in the above contention. Merely because, immovable and immovable properties of the Judgment Debtors was attached pursuant to the order dated 30.08.2014, it cannot be said that decree holders could not have initiated proceedings under section 27 of the Act. Looking from the other angle, the fact remains that attachment order referred to by learned counsel for the Judgment Debtors, was passed in the year 2014. Almost, three years have gone by but till date, the dues of the decree holders have not been paid and order under execution has not been complied with. Therefore, the petitioners cannot be permitted to take shelter of attachment order passed about three years back.
10. It is pertinent to note that from the facts of the case, it is obvious that petitioners and other Judgment Debtors started a non banking finance corporation and they have duped hundreds of depositors. Not only this, they have failed to pay the awarded amounts to the depositors despite of directions of the District Forum. From this it is clear that this is clear case of deliberate non compliance of the directions of the District Forum. Therefore, we do not find any fault with the order of the Fora below convicting the petitioners under section 27 of the Act.
11. In view of the discussion above, we dot find merit in the above revision petitions. Revision petitions are accordingly dismissed.
......................J AJIT BHARIHOKE PRESIDING MEMBER ...................... ANUP K THAKUR MEMBER