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State of Rajasthan - Section

Section 8B in The Rajasthan Municipal Service Rules, 1963

8B. Reservation of vacancies for woman candidates.

- Reservation of vacancies for women candidates shall be 20% category-wise in direct recruitment. In the event of non-availability of eligible and suitable woman candidates in a particular year, the vacancies so reserved for them shall be filled [up by made candidates] [Substituted 'in accordance with the normal procedure' by Notification No. F. 8(G)(9) Rules/DLB/04/04-05/88, dated 3.8.2005-Rajasthan Gazette Extraordinary Part IV-A, dated 6.8.2005 (w.e.f. 2.10.1963).] and such vacancies shall not be carried forward to the subsequent year and reservation shall be treated as Horizental reservation i.e. the reservation of woman candidates shall be adjusted proportionately in the respective category to which the woman candidates belong.] [Added by Notification No. F. 10(1) LSG/56 dated 10-12-1976, Published in Rajasthan Gazette, Part IV-C dated 23-12-1976, page 553]