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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(2)(v) in Assam Judicial Service Rules, 2003

(v)The lists so prepared under clauses (iii) and (iv) above shall be published and they shall cease to be operative on the expiry of one year from the date of such publication.