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Bsnl vs Abnash Chander And Ors Retired Telecom ... on 13 October, 2014

     ITEM NO.105                          REGISTRAR COURT. 2                         SECTION IVB

                                    S U P R E M E C O U R T O F I N D I A
                                            RECORD OF PROCEEDINGS
                                          BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                       No(s).
     18507-18508/2014

     BSNL & ORS                                                                Petitioner(s)

                                                        VERSUS

     ABNASH CHANDER & ORS                                                      Respondent(s)

     (with interim relief and office report)

     WITH
     SLP(C) No. 20692/2014
     (With Office Report)

     Date : 13/10/2014 These petitions were called on for hearing today.


     For Petitioner(s)                    Mr.Amitesh Kumar,adv.
                                          Mr. Chandra Prakash,Adv.

     For Respondent(s)                   Mr.Himanshu Gupta,av.
                                         Mr.A.K.Tandale,adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

SLP(C) No.18507-18508/2014 The office report indicates that both the respondents have already filed the counter affidavit. Viewed thus, both the matters shall be processed for listing before the Hon'ble Court as and when the connected one gets ready.

The office report indicates that the respondent Nos.1,3,4,5,7,8,9,10,11,12 & 14 have already filed the counter affidavit. Await the return of the service of notice already issued to the respondent Nos.2,6 & 13. List again on 2.01.2015.

(M K HANJURA) Registrar SB