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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xvii) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(xvii)to enter into agreement for the incorporation in the University of any institution and for taking over its rights, properties and liabilities and for any other purpose not repugnant to this Act;