Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 12 in The Orissa Kendu Leaves Manual, 1973

12. Munshi.

- The Munshi shall be responsible for-
(i)Purchasing Kendu Leaves at the phadi keeping quality in view and verifying the number in each keri.
(ii)Maintenance of Daily Purchase Sheets of Kendu Leaves in K.L. Form No.1.
(iii)Maintenance of Muster Rolls of the daily labour engaged at the phadi.
(iv)Proper Drying of the 'keris'
(v)Transporting the 'keris' from the drying space to the phadi.
(vi)Proper stacking of the keris in the phadi.
(vii)Proper custody of the 'keris' till the phadi is sealed and till the leaves are bagged and dispatched.
(viii)Making payments for the price of Kendu Leaves purchased to the extent authorised.
(ix)Maintaining the prescribed Registers.