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Bombay High Court

Raj M. Ahuja And Anr vs The Municipal Corporation Of Greater ... on 15 March, 2023

Bench: G. S. Kulkarni, R.N. Laddha

                                                                            903.WP5130_2022.DOC


Vidya Amin

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION

                                  WRIT PETITION NO. 5130 OF 2022

             Raj M. Ahuja & Anr.                          ... Petitioners
                             Versus
             The Municipal Corporation of Greater Mumbai, ...Respondents
             through the Municipal Commissioner & Anr.
                                            WITH
                           WRIT PETITION (L) NO. 8486 OF 2022

             Mangal Buildhome Pvt. Ltd.                           ... Petitioner
                              Versus
             The State of Maharashtra & Ors.                      ...Respondents
                                             WITH
                       INTERIM APPLICATION (L) NO. 1929 OF 2023
                                              IN
                            WRIT PETITION (L) NO. 8486 OF 2022
             Narayan Dhyanchandbhai Darji               ... Applicant
             In the matter between                      ... Petitioner
             Mangal Buildhome Pvt. Ltd.
                               Versus
             The State of Maharashtra & Ors.            ...Respondents
                                             WITH
                       INTERIM APPLICATION (L) NO. 1323 OF 2023
                                              IN
                            WRIT PETITION (L) NO. 8486 OF 2022
             Kalpana Shantaram Nagvekar                 ... Applicant
             In the matter between                      ... Petitioner
             Mangal Buildhome Pvt. Ltd.
                               Versus
             The State of Maharashtra & Ors.            ...Respondents
                                             WITH
                            WRIT PETITION (L) NO. 38777 OF 2022

             Nitin Mohanlal Chandarana                            ... Petitioner
                             Versus
             Municipal Corporation of Greater Mumbai              ...Respondent



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                                                15 March, 2023



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                                                                   903.WP5130_2022.DOC



Mr. Mayur Khandeparkar a/w. Ms. Pooja Kane-Kshirsagar i/b. Yogesh
Adhia for the petitioners in WP/5130/2022.
Mr. Mayur Khandeparkar a/w. Mr. Rajesh Sharma and Ms. Tejashree
Parab i/b. Rajesh Sharma & Associates for the petitioner in
WPL/8486/2022.
Mr. Anil D. Vyas i/b. Mr. Amarendra Mishra for the petitioner in
WPL/38777/2022 and for respondent nos. 3 to 9 in WP/5130/2022.
Mr. S.K. Pise for the applicant in IAL/1929/2023 and IAL/1323/2023
and for respondent nos. 7 and 9 in WPL/8486/2022.
Mr. Sukanta Karmakar, AGP for State in WPL/8486/2022.
Mr/ A.Y. Sakhare, Sr. Adv. a/w. Ms. Vandana Mahadik for MCGM in
WPL/8486/2022.
Mr. Dharmesh Vyas a/w. Ms. Vandana Mahadik for MCGM in
WP/5130/2022.
Ms. Vandana Mahadik for MCGM in WPL?38777/2022.
                      _______________________
                   CORAM:          G. S. KULKARNI
                                   & R.N. LADDHA, JJ.

DATED: 15 March, 2023 _______________________ P.C. Stand over to 17 March, 2023 "for Orders".

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