Bombay High Court
Raj M. Ahuja And Anr vs The Municipal Corporation Of Greater ... on 15 March, 2023
Bench: G. S. Kulkarni, R.N. Laddha
903.WP5130_2022.DOC
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 5130 OF 2022
Raj M. Ahuja & Anr. ... Petitioners
Versus
The Municipal Corporation of Greater Mumbai, ...Respondents
through the Municipal Commissioner & Anr.
WITH
WRIT PETITION (L) NO. 8486 OF 2022
Mangal Buildhome Pvt. Ltd. ... Petitioner
Versus
The State of Maharashtra & Ors. ...Respondents
WITH
INTERIM APPLICATION (L) NO. 1929 OF 2023
IN
WRIT PETITION (L) NO. 8486 OF 2022
Narayan Dhyanchandbhai Darji ... Applicant
In the matter between ... Petitioner
Mangal Buildhome Pvt. Ltd.
Versus
The State of Maharashtra & Ors. ...Respondents
WITH
INTERIM APPLICATION (L) NO. 1323 OF 2023
IN
WRIT PETITION (L) NO. 8486 OF 2022
Kalpana Shantaram Nagvekar ... Applicant
In the matter between ... Petitioner
Mangal Buildhome Pvt. Ltd.
Versus
The State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION (L) NO. 38777 OF 2022
Nitin Mohanlal Chandarana ... Petitioner
Versus
Municipal Corporation of Greater Mumbai ...Respondent
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903.WP5130_2022.DOC
Mr. Mayur Khandeparkar a/w. Ms. Pooja Kane-Kshirsagar i/b. Yogesh
Adhia for the petitioners in WP/5130/2022.
Mr. Mayur Khandeparkar a/w. Mr. Rajesh Sharma and Ms. Tejashree
Parab i/b. Rajesh Sharma & Associates for the petitioner in
WPL/8486/2022.
Mr. Anil D. Vyas i/b. Mr. Amarendra Mishra for the petitioner in
WPL/38777/2022 and for respondent nos. 3 to 9 in WP/5130/2022.
Mr. S.K. Pise for the applicant in IAL/1929/2023 and IAL/1323/2023
and for respondent nos. 7 and 9 in WPL/8486/2022.
Mr. Sukanta Karmakar, AGP for State in WPL/8486/2022.
Mr/ A.Y. Sakhare, Sr. Adv. a/w. Ms. Vandana Mahadik for MCGM in
WPL/8486/2022.
Mr. Dharmesh Vyas a/w. Ms. Vandana Mahadik for MCGM in
WP/5130/2022.
Ms. Vandana Mahadik for MCGM in WPL?38777/2022.
_______________________
CORAM: G. S. KULKARNI
& R.N. LADDHA, JJ.
DATED: 15 March, 2023 _______________________ P.C. Stand over to 17 March, 2023 "for Orders".
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