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National Green Tribunal

Niranjan Bagchi vs State Of Uttarakhand & Ors on 6 February, 2024

Item No.10                                                   (Court   No.     2)


                 BEFORE THE NATIONAL GREEN TRIBUNAL
                     PRINCIPAL BENCH, NEW DELHI

               (Through Physical Hearing with Hybrid VC Option)
                       Original Application No.417/2022



Niranjan Bagchi                                              ...Applicant


                                    Versus


State of Uttarakhand & Ors.                                ...Respondents


Date of hearing:    06.02.2024


CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
       HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER


Applicant:          None for the applicant.

Respondents:        Mr. Rahul Verma, Addl. Advocate General for respondents
                    no. 1, 2 and 5.
                    Mr. Mukesh Verma, Advocate for Respondent no.3-
                    UKPCB.
                    Mr. Aman Rab, Advocate for respondent no. 4-
                    Commissioner,    Municipal    Corporation,    Dehradun
                    (through VC).


     Application is registered based on a letter Petition received by Post.


                                    ORDER

1. Learned Counsel for respondents no. 1, 2 and 5 and respondent no.

4 seek some more time for filing of action taken reports in compliance of order dated 25.07.2023.

2. The same be filed within one month by e-mail at [email protected] preferably in the form of searchable PDF/OCR Support PDF and not in the form of Image PDF.

O. A. No. 417/2022 Niranjan Bagchi Vs. State of Uttarakhand & Ors.

-2-

3. List for further consideration on 01.04.2024.

Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM February 06th, 2024 N