National Green Tribunal
Niranjan Bagchi vs State Of Uttarakhand & Ors on 6 February, 2024
Item No.10 (Court No. 2)
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
(Through Physical Hearing with Hybrid VC Option)
Original Application No.417/2022
Niranjan Bagchi ...Applicant
Versus
State of Uttarakhand & Ors. ...Respondents
Date of hearing: 06.02.2024
CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER
Applicant: None for the applicant.
Respondents: Mr. Rahul Verma, Addl. Advocate General for respondents
no. 1, 2 and 5.
Mr. Mukesh Verma, Advocate for Respondent no.3-
UKPCB.
Mr. Aman Rab, Advocate for respondent no. 4-
Commissioner, Municipal Corporation, Dehradun
(through VC).
Application is registered based on a letter Petition received by Post.
ORDER
1. Learned Counsel for respondents no. 1, 2 and 5 and respondent no.
4 seek some more time for filing of action taken reports in compliance of order dated 25.07.2023.
2. The same be filed within one month by e-mail at [email protected] preferably in the form of searchable PDF/OCR Support PDF and not in the form of Image PDF.
O. A. No. 417/2022 Niranjan Bagchi Vs. State of Uttarakhand & Ors.
-2-3. List for further consideration on 01.04.2024.
Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM February 06th, 2024 N