Madhya Pradesh High Court
Anil Kumar Parwani vs Kartar Makhija(Dead) Through Lrs Rahul ... on 27 March, 2025
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1 CRR-1963-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 1963 of 2024
(ANIL KUMAR PARWANI Vs KARTAR MAKHIJA(DEAD) THROUGH LRS RAHUL SINGH AND OTHERS )
Dated : 27-03-2025
None for the applicant.
Shri Aayush Tiwari - Advocate for the legal representative of
respondent No.1.
Shri K.S. Patel - Panel Lawyer for the respondent No.2/State.
In compliance of the order dated 04.02.2025, Registry has called the report from Superintendent of District Jail, Khandwa while the applicant is lodged in Burhanpur Jail. Therefore, Registry is directed to call for the report about custody period already undergone by the appellant as directed by this Court vide order dated 04.02.2025 from the Superintendent of District Jail, Burhanpur.
List in the week commencing 21.04.2025 .
(DINESH KUMAR PALIWAL) JUDGE @shish Signature Not Verified Signed by: ASHISH KUMAR JAIN Signing time: 28-03-2025 19:08:58