Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Anil Kumar Parwani vs Kartar Makhija(Dead) Through Lrs Rahul ... on 27 March, 2025

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                               1                               CRR-1963-2024
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                        CRR No. 1963 of 2024
                             (ANIL KUMAR PARWANI Vs KARTAR MAKHIJA(DEAD) THROUGH LRS RAHUL SINGH AND OTHERS )



                           Dated : 27-03-2025
                                    None for the applicant.
                                    Shri Aayush Tiwari - Advocate for the legal representative of
                           respondent No.1.

Shri K.S. Patel - Panel Lawyer for the respondent No.2/State.

In compliance of the order dated 04.02.2025, Registry has called the report from Superintendent of District Jail, Khandwa while the applicant is lodged in Burhanpur Jail. Therefore, Registry is directed to call for the report about custody period already undergone by the appellant as directed by this Court vide order dated 04.02.2025 from the Superintendent of District Jail, Burhanpur.

List in the week commencing 21.04.2025 .

(DINESH KUMAR PALIWAL) JUDGE @shish Signature Not Verified Signed by: ASHISH KUMAR JAIN Signing time: 28-03-2025 19:08:58